JUDGEMENT
ALOK SHARMA,J. -
(1.) Admittedly the Sharda College of Nursing, Sodawas, District Alwar where the petitioners are reading in B.Sc. (N) Part-I commencing AY 2016-17 was affiliated to University of Rajasthan for B.Sc. 4 year Nursing course beginning the academic year 2010- 11 through 2015-16. It appears that despite having applied for affiliation for 2016-17, the said college was then not so affiliated oddly for reason of alleged deficiencies vis-a-vis prescribed parameters, which parameters were earlier satisfied. Resultantly when the petitioners admitted to the B.Sc. 4 year Nursing course in AY 2016-17 sought enrolment with the Rajasthan University of Health Sciences (RUHS), it was denied vide letter dated 30-1-2017 addressed to the Sharda College of Nursing and not to them. The petitioners unaware of the cul de sac they were in, continued with their classes in B.Sc. (N) Part-I while the college seems to have gone about pursing the RUHS to affiliate its B.Sc. (N) Course in AY 2016-17.
(2.) Finally the Board of Inspection of RUHS in its meeting of 27-9- 2017 has taken a decision to allow affiliation to Sharda College of Nursing for 2016-17 for its B.Sc. 4 year Nursing course with an intake of 40 seats. The Sharda college of Nursing has also been affiliated for its B.Sc. 4 year Nursing course with an intake of 40 seats for the academic session 2017-18 and as stated by counsel for the petitioners also allotted students inter alia through State Counselling.
(3.) The case of the petitioners is that in the obtaining circumstances they suffer no disability for being enrolled and being allowed to write the B.Sc. (N) Part-I examination commencing tomorrow i.e. 29-11-2017. It has been prayed that it be accordingly directed.;
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