ASHOK KUMAR GAUR,J. - (1.) The instant writ petition has been filed by the petitioner challenging the charge-sheet dated 22.11.1990 and the order dated 01.04.1992 dismissing the petitioner from service from the post of Manager, Sawai Madhopur Central Cooperative Bank Ltd.
(2.) The case has a chequered history. The writ petition was filed in the year 1992. The Court vide its order dated 08.02.2006 declined to interfere in the punishment order and dismissed the writ petition, finding no merit in the case.
(3.) D.B.Special Appeal (Writ) No.1737/2011 was filed by the petitioner. The Division Bench vide its judgment dated 24.08.2015 allowed the appeal and the order of the learned Single Judge was set aside and the writ was remanded to the Single Bench for adjudication afresh on merits of the case.;