JUDGEMENT
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(1.) Vijay Bishnoi, J.
(2.) Brief facts of the case are that as per the prosecution story, when complainant-Devi Singh was taking his herd of sheeps and goats to the pond to enable them to drink water on 14.11.1990 at about 11:00 AM then suddenly the accused appellants came there and forcibly snatched his herd and upon objecting by him, they assaulted him and thereafter, when the complainant-Devi Singh raised alarm then Shahu Khan and Sujan Singh came there and rescued him. As per the prosecution story, the accused appellants run away with 360 sheeps and goats of the complainant-Devi Singh.
(3.) On the basis of the complaint submitted by complainant-Devi Singh, the police registered a case against the accused appellants for the offences punishable under Sections 147, 148, and 395 I.P.C.;
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