MEENAKSHI D/O KARNIRAMDAIYA Vs. CHAIRMAN, P G DENTAL AND MEDICAL COUNCIL BOARD, S M S MEDICAL COLLEGE
LAWS(RAJ)-2017-4-258
HIGH COURT OF RAJASTHAN
Decided on April 11,2017

Meenakshi D/O Karniramdaiya Appellant
VERSUS
Chairman, P G Dental And Medical Council Board, S M S Medical College Respondents

JUDGEMENT

Alok Sharma, J. - (1.) The issue in the writ petition is with regard to admission into PG Course Dental in the academic year 2017-18.
(2.) The petitioner an undergraduate from Darshan Dental College, Udaipur in the year 2009, wrote the Post Graduate Examination PG Medical/ Dental Entrance Examination 2017 as an OBC (Non Creamy Layer) domiciled in Rajasthan. In the online examination conducted on 30-11-2016, she obtained All India Rank 2472 having secured 697.477 marks out of 1200 and State Merit at Sr. No.90. The Chairman Post Graduate Medical and Dental Counselling Board-2017 issued a notification for online registration to be done between 26-3-2017 and 31-3-2017. The schedule for online registration was thereafter revised and registration required to be done between 26-3-2017 and 3-4-2017. The verification of certificates of candidates was to be done on 5-4-2017 and combined merit list of eligible candidates to be displayed on 8-4-2017.
(3.) Thereafter online choices with regard to colleges was to be submitted by the candidates in the combined merit list between 9-4-2017 and 11-4-2017. The result of the admission was to be declared on 15-4- 2017.;


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