ARUN BHANSALI,J. - (1.) These appeals are directed against the judgment and award dated 20.3.2014 passed by the Motor Accident Claims Tribunal, Dungarpur ('the Tribunal at Dungarpur') and judgment and award dated 3.2.2015 passed by the Motor Accident Claims Tribunal (I), Udaipur ('the Tribunal at Udaipur').
(2.) While the appeals being S.B. Civil Misc. Appeal Nos. 814/2015 and 818/2015 have been filed by the driver and owner against judgment and award dated 3.2.2015, appeals being S.B. Civil Misc. Appeal Nos. 1071/2014 and 1072/2014 have been filed by the claimants against the judgment and award dated 20.3.2014.
(3.) Both the awards pertain to an accident, which took place on 18.3.2011 when claimant-Shankar along with Amritlal, Govind Kumar and Sanjay were travelling in bus RJ-09/PA-2566 from Broda to their village.;