JUDGEMENT
Ajay Rastogi, J. -
(1.) Instant batch of petitions has been filed by such of the candidates who have participated in the selection process initiated by the respondent-Commission holding selection namely Junior Accountant & Tehsil Revenue Accountant Combined Competitive Examination-2013 pursuant to advertisement dt.18-9-2013 followed with 31-10-2014 & 16-4-2015 (Annx.1).
(2.) The post of Junior Accountant is included in the Schedule appended to the Rajasthan Accounts Subordinate Service Rules,1963 & the post of Tehsil Revenue Accountant is included in the Schedule appended to the Rajasthan Revenue Subordinate Service Rules,1975 but the conditions of eligibility is one & the same. As per the Schedule appended to the relevant rules & also indicated in the advertisement pursuant to which selection process was initiated, written examination was held on 4-10-2016 consisting of two papers-I & II & each of the paper contains 150 multiple choice questions and after the written examination was held provisional answer key was uploaded by the Commission inviting online objections.
(3.) After the online objections were received from the candidate who has participated in the selection process pursuant to advertisement followed with corrigendum, the same were placed before the Expert Committee and after taking reports, it was examined by the Commission and select list & final answer key was uploaded on 7-11-2016 & 18-11-2016 respectively.;
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