- (1.) Dr. Rajiv Mangal filed the writ petition in challenging the action of the respondents in not declaring him successful in the Pre-PG Medical Examination-2007. He passed MBBS course in the year 2002 and was thereafter appointed on contract basis as Medical Officer on 3-3-2003. He served for about three years in the rural areas and obtained a certificate from the Director, Medical and Health Services to that effect.
(2.) Rajasthan University of Health Sciences, Jaipur notified Pre-PG Medical Examination-2007 for admission to MD/MS/ Diploma Courses to be held on 28-1-2007. Instruction booklet provided for seats and reservations and eligibility for admission for various categories including the in-service candidates. That as per the seats and reservations, 72 seats were available for in service general category candidates is not in dispute. Inter alia, the eligibility for admission provided that candidate must have secured at least 50% marks in the general category at the Pre-PG Medical Examination-2007.
(3.) The petitioner secured 595 marks out of 1200 marks in the Pre-PG Medical Examination-2007 and was, therefore, declared unsuccessful.;