PANKAJ Vs. STATE OF RAJASTHAN
LAWS(RAJ)-1996-4-28
HIGH COURT OF RAJASTHAN
Decided on April 26,1996
PANKAJ
Appellant
VERSUS
STATE OF RAJASTHAN
Respondents
JUDGEMENT
- (1.) Heard.
(2.) Perused the case diary.
(3.) According to the medical report the age of the prosecutrix was between 16 to 17 years on the date of incident.;
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