M.G.Mukherji, C.J. - (1.) D.B. Civil Special Appeal No. 78/95 preferred by the Liquidator, Shri Bhopal Co-operative Society, Pratap Nagar, Udaipur arises out of the judgment of reversal dated September 20,1994 passed by a learned single Judge of our Court in S.B. Civil First Appeal No. 5/79 which was filed against the judgment of learned Additional District Judge, Udaipur dated 22.8.1978 in Civil Suit No. 31/70.
(2.) D.B.Civil Special Appeal No. 82/95 filed by the Liquidator, Shri Bhopal Co-operative Society Ltd. Pratap Nagar, Udaipur impugns a judgment dated 28.9.1995 passed by the self-same learned single Judge in S.B. Civil First Apeal No. 1/79 reversing the judgment and decree passed by the learned Additional District Judge, Udaipur dated 21.8.1978 in Civil Suit No. 29/70.
(3.) D.B. Civil Special Appeal No. 3/69 has been filed by the Liquidator, Shri Bhopal Co-operative Society Ltd. Pratap Nagar, Jaipur impugning a judgment dated 20.9.1994 passed by the self-same learned single Judge in S.B. Civil First Appeal No. 4/79 reversing the judgment and decree passed by the learned Additional District Judge, Udaipur dated 23.8.1978 in Civil Suit No. 18/72.;