JUDGEMENT
G.M.LODHA,ACTING C.J. -
(1.) ALL these five appeals have been jointly heard at the joint request of the learned Counsel for the parties and are jointly disposed of.
(2.) THE case relates to an accident where Khajumal, a Tourist Guide himself, became victim of death on account of accident between a Matador and a luxury bus. The Tourist Guide Khajumal died in this accident at an age of 30 years. Some of the tourists, who are appellants, namely, Naina Ben, Shobha Ben, Ishwar Bhai Patel and Ami Ben got injuries as they were travelling in the Matador along with Keanu Mal Tourist Guide.
The Tribunal has come to the conclusion and rightly so, that the accident happened on account of rash and nagligent driving by the driver of luxury bus, which collided with this matador.
(3.) THE Tribunal has awarded the following compensation:
(1) Khaju Mai's legal representatives Rs. 75,840/ -(2) Smt. Naina Ben Rs. 10,200/ -(3) Smt. Shobha Ben Rs. 8,300/ -(4) Ishwar Bhai Patel Rs. 9,500/ - ;
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