JUDGEMENT
Kanwaljit Singh Ahluwalia, J. -
(1.) On 21.10.2005, at about 7:30 AM, Ranjeet Singh was hit by a truck bearing Registration No. RJ 19 1G 3327. Ranjeet Singh died in the hospital. Shanti Devi mother, Bholi Devi widow along with three children of the deceased filed a claim petition. The court of Motor Accident Claims Tribunal, Beawar, vide impugned award dated 30.3.2007 awarded Rs. 3,33,400/ - as compensation to the claimants.
(2.) Aggrieved against the award, the claimants have preferred the present appeal seeking enhancement of compensation awarded by the Tribunal.
(3.) The finding given by the Tribunal that the offending truck had caused accident in rash and negligent manner, has not been assailed before this Court.;
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