JUDGEMENT
AJAY RASTOGI, J. -
(1.) Instant batch of special appeals are directed against the self same judgment of the ld.Single Judge
dt.07.01.2016.
(2.) With the consent of the parties, the facts have been noticed from D.B.Special Appeal (Writ)
Nos.340/2016, 254/2016 and 144/2016.
(3.) The brief facts that culled out from the averments of the several writ petitions are that the post of
Physical Training Instructor Grade II ( for short PTI Gr.II) and Physical Training Instructor Grade
III (for short PTI Gr.III) are included in the Schedule appended to the Rajasthan Educational
Subordinate Service Rules, 1971 and the State Government vide its Notification dt.09.12.2011
amended the Schedule -I appended to the Rajasthan Educational Subordinate Service Rules, 1971
under the heading Section -B Physical Training Instructors. The aforesaid amendment was in regard
to qualifications prescribed for the post of Physical Training Instructor.;
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