JUDGEMENT
Ajay Rastogi, J. -
(1.) Instant petition is directed against order of the ld. Central Administrative Tribunal dt. 17.03.2015.
(2.) The brief facts of the case which are relevant for the present purpose are that a Notification was issued by the respondents holding recruitment for the post of Senior Sec. Engineer in the Grade Pay of Rs. 4,600/ - in different branches. The petitioner being eligible submitted his application and was declared successful in the Signal category and after found suitable was appointed vide order dt. 14.06.2013, subject to verification of medical and antecedents and directed to fill the Attestation Form and other relevant documents.
(3.) In the Attestation Form, the candidate is required to furnish, apart from desired information, his/her antecedents. The relevant conditions of Attestation Form para -12, extract of which being relevant for the present purpose is reproduced ad infra: - -
I certify that the forgoing information is correct and complete to the best of my knowledge and belief. I am not aware to any circumstance which might impair my fitness for employment under Government.
Signature of CandidateDate - 03.07.2013Place - Vill: Dhandharia
It is Attested that I am Shri Varun Kumar Karwasra S/O Shri Lalchand Karwasra for the last 08 years 06 months and that to the best of my knowledge and belief the particulars furnished by him/her are correct.
Place: DhandhariaDate: 29/06/2013
Signature __________Designation or statusand address";
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