RAJESH BALIA, J. - (1.) Heard learned counsel for the parties.
(2.) The facts which are not in dispute are that the appellant as per his application dated 7.7.80 was holding the qualification of Secondary and technical qualification of 40 w.p.m. In English Type writing and fair knowledge in stenography.
(3.) On the basis of above qualification, petitioner was given appointment on stipendiary post. After about 3 years the petitioner was appointed regularly vide Annexure-4 dated 16th May 1983 on the post of typist in the pay scale of Rs.270/- - 440 /- on a basic pay Rs.270/-per month with usual allowance till further orders. It was to be governed by the Rajasthan Financial Corporation (Staff) Regulation, 1958 and annual grade increments to these persons be available only after qualifying in stenography or passing of graduate examination.;