- (1.) The petitioner has submitted this writ petition seeking issuance of an appropriate writ, order or direction to the respondents to grant him admission in the first year of LL.B. Course.
(2.) The petitioner has submitted in the writ petition that he has passed his senior secondary examination from St.Annes School, Jodhpur, B.A. English (Hons.) course from Delhi University and after graduation, he appeared for M.A. (Public Administration) from Annamalai University (Distance Education) Chennai (Tamilnadu). According to the petitioner, he submitted his admission form for the first year of LL.B. Course in the respondent University on 18.06.2005 with late fees as per the University's Rules and Regulations and submitted all the documents as required but could not submit the marks-sheet of final year M.A. because at the relevant time the result was awaited.
(3.) According to the petitioner, as soon as the result of final year of M.A. was declared on 19th September 2005, he received "Internet Loaded marks-sheet" on 20th September 2005 and submitted the same on 21st September, 2005 and requested the University to admit him provisionally in the first year of LL.B. Course;