- (1.) Heard the learned counsel for the parties.
(2.) This appeal is directed against the order of the learned Single Judge dtd.9.9.2005 in S.B. Civil Misc. Appeal No.1177/2005.
(3.) As a result of accident that took place on 20.7.2000, two persons died, namely, Kishan Lal and Mahaveer Prasad.;