Arun Bhansali, J. - (1.) These writ petitions have been filed by the petitioners aggrieved against order dated 02.03.2001 passed by Rajasthan Civil Services Appellate Tribunal, Rajasthan Jaipur ('the Tribunal'), whereby, the appeals filed by the petitioners have been dismissed.
(2.) The petitioners, who were working on various posts, were promoted from time to time and were also accorded selection grade pursuant to the Circular dated 25.01.1992; whereafter when the petitioners were offered promotion on the next higher post, they chose to forgo the said promotion; on account of forgoing the promotion, the respondents based on the Circular dated 04.12.1996, which dealt with the aspect of forgoing of promotion by the persons, who had been granted selection grade on account of stagnation under Circular dated 25.01.1992, the selection scale granted to the petitioners were withdrawn.
(3.) The Tribunal after hearing the parties and on consideration of the Circular dated 04.12.1996 came to the conclusion that in terms of the Circular, the order was rightly passed and the same did not call for any interference and dismissed the appeals.;