JUDGEMENT
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(1.) We have heard learned counsel appearing for the parties.
(2.) Learned Single Judge dismissed the writ petition filed against the transfer of the appellant serving as the Senior Teacher (Mathematics) from Government Bhagwati Devi Bajoria Senior Secondary School, Shastri Nagar, Jaipur to Government Senior Secondary School Ramnagar, Jamwa Ramgarh, District Jaipur at the distance of 75 k.m.
(3.) Learned counsel appearing for the petitioner states that the petitioner, as a Senior Teacher, was also required to discharge the duties of Booth Level Officer in the Panchyat Raj Elections. These duties as Booth Level Officer are extended beyond the period of elections, in which a Booth Level Officer is required to prepare the election rolls. Since the petitioner cannot be relived as Booth Level Officer, he could not be transferred to serve in a school, which is far away from the school in which he is discharging the duties.;
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