JUDGEMENT
Sandeep Mehta, J. -
(1.) LEARNED AAG Mr. Ladrecha, who has filed a general caveat in these matters, appears for all the respondents.
(2.) HEARD learned counsel for the parties. The petitioners, who belong to Ex -Servicemen category, seek appointment on the post of Vidhyalaya Sahayaks pursuant to notification dated 8.8.2015 issued by the Government of Rajasthan under the Rajasthan Vidhyalaya Sahayak Subordinate Service Rules, 2015 (for short 'the Rules of 2015'). A few posts are reserved for the Ex -servicemen.
(3.) THE petitioners' online application forms are not being accepted for various reasons viz. not holding the qualification of senior secondary or not having experience certificate in accordance with Rule 2(j) of the Rules of 2015.;
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