MANAGEMENT COMMITTEE, SHRI MAHAVEER DIGAMBER JAIN BALIKA SR. SECONDARY SCHOOL, JAIPUR Vs. PRATIBHA AGRAWAL
LAWS(RAJ)-2015-8-192
HIGH COURT OF RAJASTHAN
Decided on August 07,2015

Management Committee, Shri Mahaveer Digamber Jain Balika Sr. Secondary School, Jaipur Appellant
VERSUS
Pratibha Agrawal Respondents

JUDGEMENT

- (1.) We have heard learned counsel appearing for the parties.
(2.) This Special Appeal arises out of an order passed by learned Single Judge, dated 08.07.2015, by which he had admitted the writ petition. He however did not find any ground to stay the impugned order and thus rejected the stay application.
(3.) It is submitted that learned Single Judge has not given any reasons in rejecting the stay application.;


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