BHAGWATI GAS SERVICE Vs. STATE OF RAJASTHAN & ORS
LAWS(RAJ)-2015-12-171
HIGH COURT OF RAJASTHAN
Decided on December 15,2015

Bhagwati Gas Service Appellant
VERSUS
State Of Rajasthan And Ors Respondents

JUDGEMENT

- (1.) Heard on D.B. Civil Misc. Application No.902/2015, which is an application for condonation of delay in filing the appeal. There is delay of 296 days in filing the appeal.
(2.) For the reasons stated in the application, delay in filing the appeal is condoned. The application stands allowed.
(3.) Also heard on admission.;


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