Kanwaljit Singh Ahluwalia, J. - (1.) BABU Lal S/o. Sita Ram, was tried by the Court of Additional Sessions Judge, (Fast Track), No. 2, Bundi for having caused murder of Manohar Singh, father of complainant Ishwar Singh (P.W.2).
(2.) THE case of the prosecution in nutshell is that on 20th November, 2006, Babu Lal with a lathi having iron wire attached, had caused injuries on the head of Manohar Singh, who died in M.B.S. Hospital, Kota. The trial Court vide impugned judgment dated 23rd June, 2008 held appellant guilty of offence under Section 302 IPC.
(3.) HAVING convicted the appellant for offence under Section 302 IPC for causing murder of Manohar Singh, the trial Court vide a separate order of even date sentenced the appellant to undergo life imprisonment, and to pay a fine of Rs. 1000/ -, and in default thereof to further undergo three month simple imprisonment.;