SHANKARI Vs. STATE OF RAJASTHAN AND ORS.
LAWS(RAJ)-2015-1-290
HIGH COURT OF RAJASTHAN
Decided on January 05,2015

SHANKARI Appellant
VERSUS
State of Rajasthan And Ors. Respondents

JUDGEMENT

Alok Sharma, J. - (1.) COUNSEL for the petitioner seeks permission to withdraw the application No. 60583/2014 for early listing of the petition. Permission is granted.
(2.) THE application for early listing is dismissed. Another application No. 52515/2014 for early listing of the petition is allowed for the reasons stated therein.
(3.) THE matter is taken up today itself.;


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