JUDGEMENT
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(1.) The appellant-plaintiffs having concurrently lost before the courts below in a suit for preemption have filed the present second appeal under Section 100 CPC.
(2.) The learned trial court of Civil Judge (Sr. Division), Hanumangarh dismissed the civil original suit No. 127/1995 ( 51/85) on 8.9.2000 and the learned Appellate Court dismissed the plaintiffs appeal No.37/2007 on 19/12/2011.
(3.) The finding of the learned appellate court, which discussed in detail, while affirming the findings on issue no.1 in favour of the defendants and against the plaintiffs, are as under:-
1636934-1;
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