JUDGEMENT
Banwari Lal Sharma, J. -
(1.) Petitioner-accused has preferred this misc. petition u/s 482 Cr.P.C. and prayed for fair and impartial investigation in this matter by other agency like CID (CB).
(2.) The brief facts of the case are that respondent No. 4 Brij Mohan has submitted a written report to SHO, PS Lalsoth, District Dausa which reads as under:-
...[VERNACULAR TEXT OMITTED]...
(3.) On the above said report, FIR No. 267/2013 u/s 143, 341, 323, 447, 452, 379 and 427 IPC was registered and investigation commenced. The matter is still under investigation.;
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