PURAN MAL Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2015-3-280
HIGH COURT OF RAJASTHAN
Decided on March 27,2015

PURAN MAL Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

- (1.) THE appellant, Puran Mal, has instituted the present appeal through jail.
(2.) THE case of the prosecution is that on 22.12.2005, at 7:00 AM, appellant had murdered his parents, Ram Kishore father, Champa mother and Kaluram father of the complainant Murari. The court of Additional Sessions Judge (Fast Track) No.1, Alwar vide the impugned judgment dated 24.4.2006, held the appellant guilty of committing murder and convicted him for the offence under Section 302 IPC. Having convicted the appellant for the aforesaid offences, the trial court vide a separate order of even date sentenced him to undergo life imprisonment and to pay a fine of Rs. 10,000/ -.
(3.) THE criminal proceedings were set into motion on the basis of written report (Exhibit -P/1) presented by Murari (P.W.1) before Mahendra Kumar (P.W.12), who was then posted as S.H.O at Police Station Malakhera. Mahendra Kumar (P.W.12) in the court stated that on 22.12.2005, he was posted as SHO at Police Station Malakhera, at 8:45 AM, he received a telephonic information that in village Baleta, one person has killed his mother, father and one Kaluram. After entering the information received on telephone in Rojnamcha at serial No. 712, he constituted a police team and proceeded to the spot. At the spot, Murari (P.W.1) presented the written report (Exhibit -P/1). The written report when translated into English reads as under: - JUDGEMENT_280_LAWS(RAJ)3_2015.htm It is submitted that today on 22.12.2005, at about 7:00 AM, I was making tea for my children. Naresh and Sunil, sons of my neighbour Suresh, came running and said that uncle (husband of father's sister) please accompany us as uncle Puran Mal has caused incised injuries to my father Baba Kaluram and his father Ram Kishore and mother Champa with Tanchiya. He is still causing injuries. I came running and saw that Puran Mal had murdered his father Ram Kishore, his mother Champa and my father Kaluram by causing incised injuries with Tanchiya. Puran Mal has also received injuries in the fight. I raised noise. Then, Punya, Bhulli and Bhagwan Sahai came running. We caught hold of Puran Mal with difficulty. Tanchiya in the hand of Puran Mal fell down at the spot, and the same is lying at the spot. Three dead bodies are lying at the place of occurrence. We have informed the police station Malakhera on telephone. I am presenting the written report. Action be taken. JUDGEMENT_280_LAWS(RAJ)3_12015.htm;


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