GURTEJ SINGH Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2005-8-129
HIGH COURT OF RAJASTHAN
Decided on August 08,2005

GURTEJ SINGH Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

K.K.ACHARYA,J. - (1.) Heard. Issue notice.
(2.) Mr. J.P.S. Choudhary, learned Public Prosecutor accepts notice on behalf of the State.
(3.) Heard learned Counsel for the parties at admission stage.;


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