JUDGEMENT
Govind Mathur, J. -
(1.) By the instant writ petition a challenge is given to the order dated 1.4.2000 passed by Registrar. Jai Narain Vyas University, Jodhpur whereby services of the petitioner were terminated w.e.f. 1.4.1999.
(2.) The facts necessary for adjudication of the present writ petition are that by advertisement No. 49/95-96 Women's Studies Cell, Department of Sociology. Jai Narain Vyas University, Jodhpur invited applications from eligible candidates for the purpose of appointment to the post of 'Teacher' in the grade of lecturers.
(3.) The petitioner being eligible submitted an application and she was interviewed by competent selection committee on 12.8.1995 in the chamber of Dean, Faculty of Arts, Jai Narain Vyas University, Jodhpur for the purpose of appointment as a teacher.;
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