HEMANT KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
LAWS(RAJ)-2014-8-71
HIGH COURT OF RAJASTHAN
Decided on August 06,2014

Hemant Kumar Sharma And Ors. Appellant
VERSUS
State of Rajasthan And Ors. Respondents

JUDGEMENT

Mohammad Rafiq, J. - (1.) ALL these writ petitions seek to challenge selection made by respondents on the post of Informatics Assistant on various grounds.
(2.) IN the writ petitions, it is prayed that result of second part of examination, which pertains to type -tests of Hindi and English both, being contrary to prescribed norms, be declared illegal and quashed and set aside with direction to respondents to hold fresh type test. Further prayer is made for a direction to the respondents to consider the petitioners for appointment on the post of Informatics Assistant pursuant to advertisement dated 25.04.2013. In writ petition No. 20255/2013 prayer is made for a direction to the respondents to declare the actual result of type test and to award him marks in typing test as per his marks in written examination of Phase -I. In writ petition No. 119/2014, prayer is made for a direction to the respondents to give appointment to the petitioner by rechecking his type test sheet. In writ petition No. 20876/2013 prayer is made for a direction to the respondents to evaluation the marks of English type by taking average or according to the marks of Hindi typing and to appoint the petitioner on the post of Informatics Assistant pursuant to said advertisement. In some of writ petitions, alternative prayer is also made that the respondents be directed to operate the waiting list and if the waiting list is not operated, then the respondents be directed to conduct a fresh type test for the post of Informatics Assistant and to conduct the type test by providing the key board of Hindi as per the diagram mentioned in the guidelines.
(3.) BRIEFLY stated the facts of the cases are that the respondent Information Technology and Communication Department of the State Government issued an advertisement on 25.04.2013 for recruitment to 6300 posts of Informatics Assistant. According to the petitioners, the Medical and Health (Group -2) Department sanctioned 3617 posts of Informatics Assistant for successful implementation of Point No. 41 announced by the then Chief Minister in the Budget of the Year 2012 -13, presented to the Rajasthan Legislative Assembly on 05.02.2013. Likewise, the Medical and health (Group -2) Department, on 04.03.2013, sanctioned 1848 posts of Informatics Assistant under the Scheme of Chief Minister Free Diagnostic Scheme. It further sanctioned 835 posts of Informatics Assistant for various departments of the State Government. Thus total 6300 posts were sanctioned.;


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