AJAY KAPOOR Vs. STATE OF RAJASTHAN & ORS.
LAWS(RAJ)-2014-2-265
HIGH COURT OF RAJASTHAN
Decided on February 13,2014

AJAY KAPOOR Appellant
VERSUS
State of Rajasthan And Ors. Respondents

JUDGEMENT

Alok Sharma, J. - (1.) The matter comes up on an application No. 10934/2012 under Section 5 read with Section 14 of the Limitation Act for condonation of delay in filing the appeal.
(2.) For the reasons stated in the application, the application is allowed. The delay of 82 days in filing the appeal is condoned.
(3.) The matter is taken up for admission.;


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