JUDGEMENT
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(1.) By way of this writ petition, the petitioner has questioned legality of order dated 17.12.13 issued by Director, National Ayurved Institute, Jaipur, admitting the respondent No. 4 herein to M.D. (Ayurved) in the subject Panchkarma during the academic session 2013-14. It is prayed that the respondents be directed to consider the candidature of the petitioner for admission to M.D./M.S. (AY) in the subject Panchkarma against the Central Government Nominee (CGN) quota. The relevant facts are that respondent-Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur invited applications for admission to part I of the Ayurveda Vanashasapti/Dhanwantari-MD/MS (AY) for the academic session 2013-14. The petitioner and the respondent No. 4 having the requisite qualification Bachelor of Ayurvedic Medicinal & Surgery (BAMS), applied for appearance in the P.G. Entrance Test (PGET).
(2.) There were 14 seats reserved under the CGN category for which the Central Government directly nominate the candidates under the different subjects and such candidates are not required to appear in PGET. However, in case, the Central Government do not nominate candidates by the date specified, the seats belonging to CGN quota, are filled up by the University from amongst the candidates in the waiting list sponsored by deficient States/Union Territories (UTs) in accordance with the marks obtained by them in the Entrance Test conducted by the University as per guideline of Ayush Department. Further, in case the deficient States/UTs do not nominate candidate by the date specified, seats shall be treated vacant for Dr. S.R. Rajasthan. Ayurved University, Jodhpur and M.M.M. Government Ayurved College, Udaipur.
(3.) The petitioner belongs to State of Haryana where teaching facility in M.D. Ayurveda is not available. The petitioner was nominated by the State of Haryana, as candidate belonging to deficient State for admission to M.D. Ayurveda Course during the academic session 2013-14 vide communication dated 8.8.13 wherein the petitioner's name find mentioned at serial No. 13.;
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