- (1.) NO one appears on behalf of the petitioner.
(2.) SHRI Daya Shanker Sharma, OIC, SMS Hospital, appears for the respondent No. 1 Shri Naveen Vyas, OIC, appears for the respondent No. 6 -Rajasthan State Pollution Control Board.
(3.) AN application has been filed by the Rajasthan State Pollution Control Board through its Member Secretary -respondent No. 6, to dismiss the writ petition on the ground of alternative remedy available to approach the National Green Tribunal by filing an appropriate petition under the National Green Tribunal Act, 2010 (for short, 'the Act of 2010');