RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PANWAR KUMAR
LAWS(RAJ)-2014-9-78
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on
September 11,2014
RAJASTHAN STATE ROAD TRANSPORT CORPORATION
Appellant
VERSUS
Panwar Kumar
Respondents
JUDGEMENT
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(1.) Shri H.R. Dhaka, J.L.O., RSRTC, appears for the appellants.
(2.) Shri Pawan Kumar and Shri Banwar Lal Gurjar, respondents, are present in person.
(3.) The writ petition filed by the appellants, challenging the order of the Labour Court No.2, Jaipur dated 05.03.2001, is still pending.;
(2.) Shri Pawan Kumar and Shri Banwar Lal Gurjar, respondents, are present in person.
(3.) The writ petition filed by the appellants, challenging the order of the Labour Court No.2, Jaipur dated 05.03.2001, is still pending.;
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