JUDGEMENT
Sangeet Lodha, J. -
(1.) Heard.
(2.) This writ petition has been filed by the petitioners-Leela Kumari and Bheraram, seeking direction to the police authorities to provide protection to them and not to interfere with their peaceful married life.
(3.) The petitioners both major alleged to have entered into marriage on 11.12.14. In this regard, the petitioners have sworn in their affidavits regarding mutual agreement of marriage. It is submitted that having come to know about the petitioners' marriage, the family members of petitioner no.1 are bent upon to harm and harass the petitioners and are threatening of dire consequences.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.