Sandeep Mehta, J. - (1.) Issue notice.
(2.) Learned Additional Public Prosecutor accepts notice on behalf of the respondent-State of Rajasthan.
(3.) The instant Misc. Petition under Section 482 Criminal Procedure Code has been filed on behalf of the petitioner - Sedu Singh who is in custody in relation to the Criminal Misc. Case No. 892/2014 pertaining to F.I.R. No. 125/2014, registered at the Police Station Chhatargarh, Distt. Bikaner.;