JUDGEMENT
Vineet Kothari, J. -
(1.) The lawyers are observing strike which is contrary to various Supreme Court decisions. Name of Mr. Rajesh Shah, as the counsel for the petitioner and Dr. Sachin Acharya and Mr. Sandeep Shah, as the counsel for the respondents, is shown in the cause list.
(2.) Heard the petitioner Dr. Triloki Nath Verma, who is present-in person before the Court. The private respondents Nos. 4 and 5 namely, Dr. M.S. Rathore and Dr. R.K. Dave, are also present-in person before the Court. On behalf of the respondent - University, Mr. S.P. Ramdeo, Officer-in-Charge, Establishment (T), Jai Narain Vyas University, Jodhpur, is also present-in-person before the Court.
(3.) Perused the record. The case is listed at Sl. No. 33 in the cause list under the category of "For Orders On Interim Applications".;
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