JUDGEMENT
Farooq Hasan, J. -
(1.) In this criminal misc. petition under Section 482, Cr. P.C. both the petitioners, who arc husband and wife, (Dr. B.S. Tomar & Dr. Shobha Tomar) seek direction to quash F.I.R. No. 124/92 registered on 23.9.1992 at police station Rajasthan State Investigation Bureau, Jaipur.
(2.) It is not in dispute that Dr. B.S. Tomar joined Rajasthan Medical Service in the year 1977 as Lecturer in Paediatric Medicine. He is M.D. in Paediatrics and holds numerous fellowship in
(i) Paediatrics in Nephrology, University of California San Diego, U.S.A.,
(ii) Paediatric Ganstroenterology, Howard University of America, Boston and New England Medical Care of America,
(iii) Commonwealth Medical Fellowship, Commonwealth Scholarship Commission, London
(iv) Paediatric Gastroenterologist, Kings College Hospital, London. He has been a visiting Professor to Libya and European Universities of France, Switzerland and Italy. In the year 1987, he was working as Assistant Professor (Paediatrics), S.M.S. Medical College, and Sir Padampat (Jaykaylon) Mother & Child Hospital, Jaipur.
(3.) Dr. Shobha Tomar (petitioner No. 2) who had married to Dr. B.S. Tomar (petitioner No. 1) in the year 1979, holds degree of M.B.B.S., apart from being a Fellow of Women's Diseases, Kings College of London, and presently posted as Civil Assistant Surgeon, Government Dispensary, Tilak Nagar, Jaipur.;
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