POONI Vs. RADHA KISHAN
LAWS(RAJ)-1963-8-3
HIGH COURT OF RAJASTHAN
Decided on August 07,1963

POONI Appellant
VERSUS
RADHA KISHAN Respondents

JUDGEMENT

- (1.) THIS is a second appeal by the defendants against the judgment and decree of the learned District Judge, Ajmer, dated 8th May, 1958, affirming the judgment and decree of the trial court in a suit for declaration. The following pedigree table would show the relationship of the parties.;


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