RAMPAYARI & ORS Vs. DISTRICT COLLECTOR, JHUNJHUNU & ORS
LAWS(RAJ)-2013-7-381
HIGH COURT OF RAJASTHAN
Decided on July 25,2013

Rampayari And Ors Appellant
VERSUS
District Collector, Jhunjhunu And Ors Respondents

JUDGEMENT

- (1.) Ia No.21323/2013 is allowed. The appellants are permitted to file this special appeal.
(2.) Ia No.21205/2013 is also allowed. The additional documents are taken on record.
(3.) With the consent of the learned counsel for the parties, the appeal was heard and is being disposed of, finally.;


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