- (1.) SMT . Mamta, wife of petitioner-Rajkumar @ Raju, is present in person.
(2.) MR . Brijesh Kumar Gupta, P.A. to Government Advocate, on behalf of respondents, is also present in person. Heard finally.
(3.) CONVICT -petitioner has preferred this parole writ petition for grant of first parole of 20 days.;