- (1.) Heard learned counsel for the accused-petitioners on the application(I.A. No. 7998/2013) for taking copy of order dated 02.08.2013 passed by the learned Trial Court on record.
(2.) For the reasons mentioned in the application, the application(I.A. No. 7998/2013) is allowed. Copy of Order dated 02.08.2013 passed by the learned Trial Court is taken on record.
(3.) Heard learned counsel for the accused-petitioners as well as learned Public Prosecutor appearing on behalf of the respondent-State.;