RAJESH BALIA, J. - (1.) Legal representatives of respondent No. 13 have been served. None have opposed. The application dated 14-7-1999 is therefore, allowed. The name of respondent No. 13 Murti D/o Gurdutt Singh and Wife of Gurdev Singh be deleted and in place of her name the legal representatives named in the application be substituted as respondent No. 13/1 to 13/4.
(2.) We have heard learned counsel for the parties.
(3.) This appeal is directed against the judgment of learned Single Judge dated 16-9-1997 dismissing the Writ Petition No. 3779/1989 filed by the appellant.;