JUDGEMENT
G.S. Singhvi, J. -
(1.) This writ petition is directed against the adverse remarks made in the Annual Performance Appraisal Report of the petitioner for the year 1988-89.
(2.) The petitioner joined the Government service as Civil Assistant Surgeon on 24.4.74. He was promoted as Senior Medical Officer w.e.f. 1.10.86. He was subsequently redesignated as Junior Specialist in Orthopaedics on the basis of his qualifications. For this purpose the Government passed order dated 30th April 1988 (Ex. 1). He was posted as Junior Specialist (Orthopaedics) in the office of the Chief Medical and Health Officer, Tonk.
(3.) A communication dated 22.8.90 was served on the petitioner and he was conveyed with the adverse remarks in his annual performance appraisal report for the year 1988-89. The petitioner submitted a representation dated 9.8.90 which was forwarded to the Government by the Chief Medical and Health Officer, Tonk. This representation of the petitioner has been rejected by the Government as would appear from the letter dated, 11.4.91 (Ex. 12). In its communication, the Government has observed that after consulting the Reporting/Reviewing Officer, the Government has not found any reason to expunge the adverse entries.;
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