RADHE SHYAM Vs. BOARD OF TECHNICAL EDUCATION
LAWS(RAJ)-1982-8-28
HIGH COURT OF RAJASTHAN
Decided on August 30,1982

RADHE SHYAM Appellant
VERSUS
BOARD OF TECHNICAL EDUCATION Respondents

JUDGEMENT

G.M. Lodha, J. - (1.) THIS writ petition has been filed by Radheshyam, a student of Polytechnic at Jodhpur. He is doing Part Time Diploma Course, took his admission in the Electrical Branch in the academic session 77 -78. He appeared in his first semester examination in May/June 1978. He failed in the second semester examination latter on.
(2.) THE petitioner applied for Civil Branch after passing second semester examination but as his marks were high, he was not allowed to change his Branch. He appeared for third semester of Electrical Branch in November 1979 but he failed. He then applied for change to Mechanical branch and he was permitted to change the branch. After change in the Mechanical branch , petitioner did not appear in third semester of the Mechanical branch in the year 1980 -81 and also 1981 -82.
(3.) THE petitioner now has applied for change from Mechanical to Civil but that has been refused.;


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