THE STATE OF RAJASTHAN & OTHERS Vs. SMT. RAJ KUMARI JAIN & OTHERS
LAWS(RAJ)-2012-10-146
HIGH COURT OF RAJASTHAN
Decided on October 11,2012

The State Of Rajasthan And Others Appellant
VERSUS
Smt. Raj Kumari Jain And Others Respondents

JUDGEMENT

- (1.) LEARNED counsel for the parties submitted that identical issue involved in the present case has already been decided by Coordinate Bench of this Court vide judgment dated 01.10.2010 passed in D.B. Civil Special Appeal(Writ) No. 511/2010(The State of Rajasthan & Ors. Vs. Smt. Manju Rani Nadheria & Ors.), therefore, for the same reasons, present special appeal may also be dismissed. In view of joint request of learned counsel for the parties, special appeal is dismissed for the same reasons, which are recorded in the case of The State of Rajasthan & Ors. Vs. Smt. Manju Rani Nadheria & Ors. (supra).;


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