DIMPLE SONI Vs. PRAVEN KUMAR
LAWS(RAJ)-2012-12-223
HIGH COURT OF RAJASTHAN
Decided on December 15,2012

Dimple Soni Appellant
VERSUS
Praven Kumar Respondents

JUDGEMENT

- (1.) None present for the respondent despite service,
(2.) Heard the learned counsel for the petitioner.
(3.) The present transfer application has been filed by the petitioner Dimple Soni seeking transfer of Civil Misc. Case No. 62 of 2010. Praveen Kumar v. Smt. Dimple under Section 9 of the Hindu Marriage Act pending in the Court of Additional District Judge, Nagaur.;


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