RAFIQ CHEETA Vs. NATHU LAL AND ORS.
LAWS(RAJ)-2012-8-291
HIGH COURT OF RAJASTHAN
Decided on August 01,2012

Rafiq Cheeta Appellant
VERSUS
Nathu Lal and Ors. Respondents

JUDGEMENT

Mahesh Chandra Sharma, J. - (1.) ;


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