MANGAL SINGH & ORS. Vs. NEW INDIA INSURANCE CO. LTD. & ORS.
LAWS(RAJ)-2012-9-340
HIGH COURT OF RAJASTHAN
Decided on September 20,2012

Mangal Singh And Ors. Appellant
VERSUS
New India Insurance Co. Ltd. And Ors. Respondents

JUDGEMENT

Mahesh Chandra Sharma, J. - (1.) ;


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