ENG. COLLEGE, KOTA & ORS. Vs. JITENDRA KUMAR GOYAL
LAWS(RAJ)-2002-8-122
HIGH COURT OF RAJASTHAN
Decided on August 02,2002

Eng. College, Kota And Ors. Appellant
VERSUS
Jitendra Kumar Goyal Respondents

JUDGEMENT

S.K. Keshote, J. - (1.) Heard learned counsel for the parties.
(2.) These two revision petitions though arise from two different suits. But the matter involved and comes for consideration is identical, thus same are taken for hearing together and are being decided by this common order.
(3.) For the decision of these matters, the facts are being taken from the revision petition No. 446/2002.;


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