MAHENDAR KUMAR GOYAL,J. - (1.) In the S.B. Criminal Misc. Bail Application No. 15266/2020;
(2.) Bharat Lal @ Bharti v. State of Rajasthan, this Court has, vide order dated 10.12.2020, directed the learned Public Prosecutor to procure the case diary as well as the criminal antecedents of the petitioner. On next date i.e. on 18.12.2020, learned Public Prosecutor was again granted opportunity to procure the criminal antecedents of the petitioner.
(3.) In S.B. Criminal Misc. Bail Application No. 15579/2020;;